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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1)(e) in The Gujarat Homoeopathic Act, 1963

(e)to prescribe the courses of the training and study, the curriculum and the syllabus leading to the examinations held by the Council and to charge fees for such examinations;