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[Cites 0, Cited by 0] [Section 106(1)] [Section 106] [Entire Act]

State of Karnataka - Subsection

Section 106(1)(c) in Karnataka Co-Operative Societies Act, 1959

(c)[ an order of the Registrar under section 17] [mitted by Act 40 of 1964 w.e.f. 26.06.1965 and again inserted by Act 13 of 2004 w.e.f. 22.03.2004.]