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[Cites 0, Cited by 1] [Section 42(2)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(2)(v) in THE ASSISTED REPRODUCTIVE TECHNOLOGY (REGULATION) ACT, 2021

(v)the standards for the storage and handling of gametes, human embryos in respect of their security, recording and identification under sub-section (1) of section 28;