Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 13 in Digha Acquired Land Settlement Act, 2010

13. Bar on Jurisdiction of Courts.

- Any decision/order made by the Authority in exercise of the powers conferred by or under this Act shall not be challenged in any Court.Chapter -IV Miscellaneous