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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(2) in The Maharashtra Habitual Offenders Rules, 1960

(2)During the time such person is on leave he shall report himself every evening to the Police Patel of the village or the Officer-in-charge of the Police Station within whose jurisdiction he happens to be and while at destination he shall report himself to the Officer-in-charge of the Police Station and produce his pass for endorsement.