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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(1)(b) in The Assam Education (Provincialisation of Services of Teachers and Re-Organisation of Educational Institutions) Act, 2017

(b)The National Council for Teachers Education Act, 1993 (Central Act No.73 of 1993) and its Regulations in force at the time of provincialisation of services.