Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Telangana - Subsection Section 54(1) in Telangana Electricity Reform Act, 1998 (1)The Commission may make regulations by notification in the Official Gazette, for the proper performance of its functions under this Act.
