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[Cites 0, Cited by 0] [Section 118(1)] [Section 118] [Entire Act]

State of Bihar - Subsection

Section 118(1)(b) in The Bihar and Orissa Local Self-Government Act, 1885

(b)prescribe, in accordance with the said scheme, the space which shall intervene between each new building and between new buildings and any road in the village.