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State of Haryana - Section

Section 87 in Punjab Jail Manual

87. [ Superintendent to report all important occurrences. [Part II, Rule 56.]

- The Superintendent shall report at once by telegram to be followed by a detailed report to the Inspector-General, as they occur -]
(a)[ all serious breaches of jail discipline;] [Paras 412 and 422.]
(b)every case in which any prisoner escapes or attempts to escape or is recaptured or commits suicide or dies from or receives a serious injury;
(c)all outbreaks of epidemic disease, or disease which may be likely to assume an epidemic form, amongst the prisoners or officers of the jail, and the measures taken to prevent the spread thereof;
(d)all serious cases of overcrowding, and all such other matters as the Inspector-General may, from time to time in his discretion, by general or special order in that behalf, require to be so reported to him by the Superintendent.