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[Cites 0, Cited by 33] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(zf) in The Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002

(zf)[ "security interest" means right, title or interest of any kind, other than those specified in section 31, upon property created in favour of any secured creditor and includes- [Substituted by Act No. 44 of 2016.]