Section 2(1)(b) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

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State of Odisha - Subsection

Section 2(1)(b) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

(b)information on any matter relating to or connected with the business of the House or other matter which in the opinion of the Speaker may be included therein; and

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State of Odisha - Subsection

Section 2(1)(b) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly