Section 5 in Bihar District Ayush Medical/State Ayush Medical Service (Appointment on Regular/Contract basis and service conditions) Rules, 2010
5. The following two sub-cadres shall be in State Ayush Medical Cadre.
(a)State Ayush Medical Service General Duty sub-cadre; and(b)State Ayush Medical Service specialist sub-cadre. Doctors of this Cadre may be transferred any where in the State.
