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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(2)(f) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(f)to dispose of perishable offerings, by auction or otherwise, and credit the sale proceeds to the Trust Fund;