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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(u) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

(u)'Notified area' means the area notified as such under Section 9 which includes over-exploited, Critical blocks and Stressed Urban Areas;