Delhi High Court - Orders
Indira Gandhi National Centre For Arts ... vs Chander Mohan Sharma on 22 April, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~67
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14789/2021 & CM APPL. 46579/2021
INDIRA GANDHI NATIONAL CENTRE FOR ARTS (IGNCA)
..... Petitioner
Through: Mr. Abinash K. Mishra and Mr.
Gaurav Kumar Pandey, Advocates
versus
CHANDER MOHAN SHARMA ..... Respondent
Through: Ms. Surbhi Bagra, Advocate
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 22.04.2024
List on 22nd May, 2024.
CHANDRA DHARI SINGH, J
APRIL 22, 2024
SV/DA
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