Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 19 in THE RASHTRIYA RAKSHA UNIVERSITY ACT, 2020 19. Finance Committee.— The constitution, powers and functions of the Finance Committee shall be such as may be laid down in the Statutes.
