Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 331(6)] [Section 331] [Entire Act] Union of India - Subsection Section 331(6)(a) in The Merchant Shipping Act, 1958 (a)any fog or distress signals or other stores or equipment required to be carried by the ship under this Act or the rules or regulations thereunder;