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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(2) in The West Bengal Finance Act, 2017

(2)in section 14,-
(a)in sub-section (4), for the words "ten lakh rupees", occurring in two places, the words "twenty lakh rupees" shall be substituted;
(b)in sub-section (5), for the words "ten lakh rupees", the words "twenty lakh rupees" shall be substituted;
(c)in sub-section (6), for the words "ten lakh rupees", the words "twenty lakh rupees" shall be substituted;
(d)in sub-section (7), for the words "ten lakh rupees", the words "twenty lakh rupees" shall be substituted;
(e)in sub-section (8), for the words "ten lakh rupees", the words "twenty lakh rupees" shall be substituted;