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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(6) in Tamil Nadu Educational Rules

(6)Special Schools and Colleges for Adults.All other educational institutions are classed as private institutions and are classified as follows: -
(i)Advanced Training -
(a)Arabic or Persian,
(b)Sanskrit,
(c)Any other Oriental Classic.
(ii)Elementary Teaching -
(a)A vernacular language only or mainly
(b)the Koran,
(c)Sanskrit.
(iii)Other Schools not conforming to departmental standards. Public institutions are of two classes: (1) those under the management of Government or local boards or municipal councils known as institutions under public management; and (2) those under the management of private persons or Associations known as institutions under private management. Public institutions under private managements are classified into aided and unaided according as they do or do not receive aid from public funds.