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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of Uttar Pradesh - Subsection

Section 105(ii) in The U.P. Co-operative Societies Employees Service Regulations, 1975

(ii)In case of failure on the part of the Secretary of the Society and the Society to furnish the said records, action may be taken by the Registrar against the defaulting officer and the Society.]