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Supreme Court - Daily Orders

Suresh Sharma vs Ntro on 14 May, 2018

Bench: Kurian Joseph, Mohan M. Shantanagoudar

     ITEM NO.7                               COURT NO.5                 SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                               MA No. 1293 of 2018 in SLP No(s).      2642/2018

     SURESH SHARMA                                                        Petitioner(s)

                                                     VERSUS

     NTRO & ORS.                                                          Respondent(s)

     (FOR ADMISSION and IA No.44866/2018-EXTENSION OF TIME)

     WITH

     MA 1294-1296/2018 in SLP(C) No. 2643-2645/2018 (XIV)
     (FOR ADMISSION and IA No.44859/2018-EXTENSION OF TIME)

     with

     I.A.Nos. 44866 of 2018 and 44859 of 2018

     Date : 14-05-2018 These matters were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR

     For Petitioner(s)                 Mr. Satish Kumar, AOR

     For Respondent(s)                 Mr.   Maninder Singh, ASG
                                       Ms.   Nisha Bagchi, Adv.
                                       Mr.   T. C. Sharma, Adv.
                                       Mr.   B. Krishna Prasad, AOR

                             UPON hearing the counsel the Court made the following
                                                 O R D E R

I.A.Nos. 44866 of 2018 and 44859 of 2018 Subject to just exceptions and objections by the respondents, time, as prayed for, is extended till 30.07.2018 for compliance of our order dated 22.01.2018. It is made clear that there shall be no further extension of time in this regard.

Signature Not Verified

In view of the above, the applications are disposed of.

Digitally signed by MAHABIR SINGH Date: 2018.05.16 19:05:05 IST Reason:
     (JAYANT KUMAR ARORA)                                                (RENU DIWAN)
        COURT MASTER                                                  ASSISTANT REGISTRAR