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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1)(d) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

(d)The grant of permission under this rule shall be subject to the availability of the funds from the Government with reference to its budgetary provisions;