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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Chattisgarh - Subsection

Section 24(8) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(8)The registration fees once paid will not be refunded. In case the generating company increases its capacity from less than 50 MW to 50 MW & above, difference Rs. 5 lakh shall be payable.