Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act] NCT Delhi - Subsection Section 34(4)(d) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009 (d)comply with the directions given by the Child Welfare Committee and the State Government with due urgency.