Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] Union of India - Subsection Section 44(e) in The Juvenile Justice (Care and Protection of Children) Act, 2000 (e)for such other matters as may be necessary for the purpose of carrying out the scheme of after-care programme for the juvenile or the child:
