Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 139(1)] [Section 139] [Entire Act]

State of Uttar Pradesh - Subsection

Section 139(1)(d) in Uttar Pradesh Municipal Corporation Act, 1959

(d)all money received by way of compensation or for compounding offences under the provisions of this Act;