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[Cites 0, Cited by 0] [Section 902] [Entire Act]

State of Punjab - Subsection

Section 902(4) in Punjab Jail Manual, 1996

(4)In cases of emergency and before arrangements can be made to have tents or huts erected, the workshops may be utilized to afford the necessary shelter, provided that all articles likely to facilitate escape or to be used as dangerous weapons are first removed.