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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(n) in The Uttarakhand Witness Protection Act, 2020

(n)Awarding time to time periodical financial aids/grants to the witness from State Withess Protection Fund for the purpose of re-location, sustenance or starting a new vocation/profession, if necessary;