Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 325] [Entire Act] State of Telangana - Subsection Section 325(a) in Greater Hyderabad Municipal Corporation Act, 1955 (a)to so close up such privy as to prevent any person using the same, and to provide in lieu thereof such watercloset or privy or such urinal as the Commissioner may determine; or
