Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Rajasthan - Subsection

Section 61(2) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(2)Each such packet shall be sealed with the seal of the Presiding Officer and with seals either of the candidate or his election agent or of his polling agent who may be present at the polling station and may desire to affix his seal thereon.