Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(iii) in National Housing Bank Employees (Conduct) Regulations, 1994

(iii)undertaking work involving liaison or contact with the offices or officers of the National Housing Bank and/or Government.