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Calcutta High Court

Janab Jalaluddin Ahmed Siddique & Ors vs Shib Krishna Debutter Estate on 24 June, 2010

Author: Pinaki Chandra Ghose

Bench: Pinaki Chandra Ghose

1 APOT No.362 of 2010 GA No.1972 of 2010 GA No.1994 of 2010 With CS No.224 of 2009 IN THE HIGH COURT AT CALCUTTA ORIGINAL SIDE In the matter of:

Janab Jalaluddin Ahmed Siddique & Ors. Versus Shib Krishna Debutter Estate Before:
The Hon'ble Justice Pinaki Chandra Ghose And The Hon'ble Justice Asim Kumar Ray Date. 24.06.2010 The Court: Learned Advocate appearing on behalf of the appellant contended before us that he has not yet been able to effect the service. In view of that, he prays for time till Monday. Matter is adjourned till Monday.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
2
Urgent certified photocopy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
(Pinaki Chandra Ghose, J.) (Asim Kumar Ray, J.) SP/