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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(6) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(6)When the post of Registrar falls vacant or in the event of sickness, absence or due to any other reason, Registrar is unable to discharge his duties, his duties shall be performed by person who shall be appointed by Kulpati.