Section 59(8)(a) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

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State of West Bengal - Subsection

Section 59(8)(a) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(a)

(i)the Chancellor, or in his absence the Vice-Chancellor, shall preside at the meetings of the Council;

(ii)Twenty-five percent of the members of the Council shall be a quorum for a meeting of the Council;