Section 21 in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998
21. Identification of posts which can be reserved for persons with disabilities.
- The Government shall:(a)identify posts, in the establishments which can be reserved for the persons with disabilities;(b)at periodical intervals not exceeding three years, review the list of posts identified and up-date the list taking into consideration the development in technology
