Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(1)(ii) in The Goa Public Men's Corruption (Investigations and Inquiries) Act, 1988

(ii)break open the lock of any door, box, locker, safe, almirah or other receptable for exercising the powers conferred by sub-clause (i) where the keys thereof are not available;