Section 122(1)(i) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

[Cites 0, Cited by 0] [Section 122(1)] [Section 122] [Entire Act]

(i)in case of [Panchayat or Gram Sabha] [Substituted by M.P. Act No. 3 of 2001 (w.e.f. 26-1-2001).] to the Sub-Divisional Officer (Revenue);

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