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State of Rajasthan - Section

Section 9 in The General Rules (Civil), 1986

9. Attendance Register of staff.

- The Munsarim or the Reader, as the case may be, shall maintain an attendance register of the staff in the prescribed form (Reg. 1) and shall put it up before the Presiding Officer on every Monday and if Monday is holiday then on the next working day. The Presiding Officer shall also make surprise inspection of the register atleast once a month to inform himself about the maintenance of punctuality in observance of office hours. He shall make a quarterly report regarding the maintenance and observance of punctuality in office as well as in court hours to the District Judge.