Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 269SS] [Entire Act]

Union of India - Subsection

Section 269SS(d) in The Income Tax Act, 1961

(d)any Government company as defined in clause (45) of section 2 of the Companies Act, 2013, (18 of 2013);