Jammu & Kashmir High Court - Srinagar Bench
Gousia Educational Trust Baramulla vs Union Territory Of J And K And on 1 April, 2026
Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
Serial No. 62
Regular Cause list
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(C) 2150/2025 CM(5686/2025) CM(6804/2025)
C/W
WP(C) 2443/2025 CM(6493/2025) CM(6805/2025)
GOUSIA EDUCATIONAL TRUST BARAMULLA ...Appellant(s)/Petitioner(s)
Through: None
Vs.
UNION TERRITORY OF J AND K AND
...Respondent(s)
ORS. (SCHOOL EDUCATION)
Through: None
CORAM:
HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE.
ORDER
01.04.2026
1. None present.
2. Await appearance.
3. Adjourned.
4. List on 01.06.2026, along with the connected matter.
(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR:
01.04.2026 "Adil Ismail"