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Jammu & Kashmir High Court - Srinagar Bench

Gousia Educational Trust Baramulla vs Union Territory Of J And K And on 1 April, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                              Serial No. 62
                                                             Regular Cause list
  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR
                   WP(C) 2150/2025 CM(5686/2025) CM(6804/2025)
                                      C/W
                   WP(C) 2443/2025 CM(6493/2025) CM(6805/2025)
GOUSIA EDUCATIONAL TRUST BARAMULLA                      ...Appellant(s)/Petitioner(s)

Through:    None
                                       Vs.

UNION TERRITORY OF J AND K AND
                                                                    ...Respondent(s)
ORS. (SCHOOL EDUCATION)
Through: None

CORAM:
     HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE.
                                    ORDER

01.04.2026

1. None present.

2. Await appearance.

3. Adjourned.

4. List on 01.06.2026, along with the connected matter.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR:

01.04.2026 "Adil Ismail"