Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(xiii) in The Register of Interconnect Agreements (Broadcasting and Cable Services) Regulations, 2004

(xiii)"interconnection agreement" for the purpose of this regulation means agreements on interconnection including standard affiliation agreement/service contract, memorandum of understanding and all its grammatical variations and cognate expressions providing, inter alia, also the commercial terms and conditions of business between the parties to the agreement;