Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 412(1)] [Section 412] [Entire Act] State of Punjab - Subsection Section 412(1)(d) in The Punjab Municipal Act, 1999 (d)require it to be rounded off or splayed or cut off to such height and to such extent, as he may determine; or