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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(4)(a) in The Maharashtra Lifts, Escalators and Moving Walks Act, 2017

(a)as to the cause of any accident affecting the safety of the public, which may have been occasioned by or in connection with, the lift or escalator or moving walk installation, or