Section 5(2)(d) in The West Bengal Preservation Of Historical Monuments And Objects And Excavation Of Archaeological Sites Act, 1957.

[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

(d)the facilities of access to be permitted to the public and to persons deputed by the owner or the Collector to inspect or maintain the monument;

Legal Document View