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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(10) in Gujarat Wild Animals and Wild Birds Protection Act, 1963

(10)Nothing in the foregoing provisions of this section shall apply to shooting duck with the use of an out-board motor or of killing animals and birds which have become a source of serious menace to human life or property.