Kerala High Court
Shinto Antony vs Josna Shaji on 28 February, 2025
Author: Devan Ramachandran
Bench: Devan Ramachandran
2025:KER:17213
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
&
THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
FRIDAY, THE 28TH DAY OF FEBRUARY 2025 / 9TH PHALGUNA, 1946
OP (FC) NO. 109 OF 2025
AGAINST THE ORDER IN OP NO.1995 OF 2024 OF FAMILY
COURT,KOZHIKODE ARISING OUT OF THE ORDER/JUDGMENT DATED IN OP
NO.1995 OF 2024 OF FAMILY COURT,KOZHIKODE
PETITIONERS / RESPONDENTS:
1 SHINTO ANTONY
AGED 35 YEARS
S/O. ANTONY, CHAKKITTAMURIYIL HOUSE,
ANAKAMPOYIL P.O., THIRUVAMBADY,
KOZHIKODE, PIN - 673603
2 ANTONY CHAKKITTAMURIYIL
AGED 61 YEARS
CHAKKITTAMURIYIL HOUSE, ANAKAMPOYIL P.O.,
THIRUVAMBADY, KOZHIKODE, PIN - 673603
BY ADVS.
SHEJI P.ABRAHAM
ABRAHAM JOSEPH
RESPONDENT/COMPLAINANT:
JOSNA SHAJI
D/O. SHAJI THANNIPOTHIYIL HOUSE, NALPATHUMENI
THIRUVAMBADY P.O., KOZHIKODE 673603 NOW RESIDING AT
DREANEY AVENUE, LONDON ONTARIO, CANADA N 5Z1W7
OP(FC)No.109 of 2025
2
2025:KER:17213
REPRESENTED BY POWER OF ATTORNEY HOLDER SHAJI @ SHAJI
JOSEPH, S/O. JOSEPH THANNIPOTHIYIL HOUSE,
NALPATHUMENI THIRUVAMBADY P.O., KOZHIKODE, PIN -
673603
THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON
28.02.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(FC)No.109 of 2025
3
2025:KER:17213
JUDGMENT
Devan Ramachandran, J.
When this matter was called today, learned counsel for the petitioners sought permission to withdraw this Original Petition, with liberty being reserved to his client to approach this Court again appropriately.
Consequently, this Original Petition is dismissed as having been withdrawn; with the afore requested liberty being reserved to the petitioners.
Sd/-
DEVAN RAMACHANDRAN JUDGE Sd/-
M.B.SNEHALATHA 28.02.2025/HKH JUDGE OP(FC)No.109 of 2025 4 2025:KER:17213 APPENDIX OF OP (FC) 109/2025 PETITIONER EXHIBITS EXHIBIT P1 COPY OF THE SHOW CAUSE NOTICE WITH AFFIDAVIT AND ATTACHMENT PETITION RECEIVED BY THE PETITIONERS IN I.A. NO. 4/2024 IN O.P. NO. 1995/2024 DTD 7.12.2024 EXHIBIT P2 COPY OF THE COURT PROCEEDINGS BETWEEN THE PETITIONER AND THE RESPONDENT BEFORE THE SUPREME COURT OF NOVA SCOTIA, CANADA EXHIBIT P3 COPY OF THE DIVORCE ORDER WITH CERTIFICATE DTD 23.01.2024 ISSUED BY THE NOVA SCOTIA COURT, CANADA EXHIBIT P4 COPY OF THE SETTLEMENT ORDER DTD 8.11.2023 ISSUED BY THE NOVA SCOTIA COURT, CANADA