Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Andhra Pradesh - Subsection Section 33(1) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 (1)The Government may, either generally or specially for any notified area or areas, make rules for carrying out the purposes of this act.
