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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(1) in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020

(1)The Government shall by notification constitute “Expert Committee” with eminent nutritionists and shall consist of the following members, namely:
(a)Associate Dean nominated by, Vice Chancellor, SVVU, Tirupati (Chairman) ;
(b)Additional Director (Planning), Animal Husbandry Department, Government of AP (Member Convenor);
(c)Professor, Animal Nutrition, SVVU, Tirupati;
(d)Professor, Poultry Science, SVVU, Tirupati;
(e)Principal Scientist (Poultry Nutrition) from Directorate of Poultry Research (DPR), Hyderabad;
(f)Joint Director, Veterinary Biological Research Institute, Vijayawada;
(g)One field Veterinarian with specialization in Animal Nutrition nominated by Controlling Authority.