Section 2(1)(y) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

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Telecom Regulatory Authority Of India - Subsection

Section 2(1)(y) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(y)"head end in the sky service" or "HITS service" means transmission of programmes including re28 transmission of signals of television channels-

(i)to intermediaries like local cable operators or multi-system operators by using a satellite system and not directly to subscribers; and

(ii)to the subscribers by using satellite system and its own cable networks;