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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Andhra Pradesh - Subsection

Section 40(1)(a) in Andhra Pradesh Court-fees and Suits Valuation Act, 1956

(a)for the delivery by a tenant of the counter part of a lease or for acceptance of patta in exchange for a muchilika;